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Citedby 2 docs
Union Of India (Uoi) (S.E. Rly.) vs Ambica Construction on 22 August, 2007
Andhra Bank Financial Services ... vs Tamil Nadu Newsprint And Paper ... on 20 April, 2006
User Queries
interest act
interest act , 1978
[
Section 3(3)(a)
] [
Section 3(3)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(3)(a)(ii) in The Interest Act, 1978
(ii) any debt or damages upon which payment of interest is' barred, by virtue of an express agreement;