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[Section 2(1)(i)(IV)] [Section 2(1)(i)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(i)(IV)(a) in The Trade Marks Act, 1999
(a) to goods in such a manner as to be likely to lead persons to believe that the goods are the manufacture or merchandise of some person other than the person whose merchandise or manufacture they really are;