Central Government Act
Section 265 in The Indian Penal Code, 1860
265. Fraudulent use of false weight or measure.-- Whoever, fraudulently uses any false weight or false measure of length or capacity, or fraudulently uses any weight or any measure of length or capacity as a different weight or measure from what it is, shall be punished with imprisonment of either description for a term which may extend to one year, or with fine, or with both.