(2) Whoever commits dowry death shall be punished with imprisonment for a term which shall not be less than seven years but which may extend to imprisonment for life.]
1. Subs. by Act 26 of 1955, s. 117 and Sch., for" transportation for life".
2. S. 304A was ins. by Act 27 of 1870, s. 12.
3. Ins. by Act 43 of 1986, s. 10 (w. e. f. 19- 11- 1986 ).