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Raj Narain Singh vs Atmaram Govind And Anr. on 7 May, 1953
Raj Narain Singh vs Atmaram Govind And Anr. on 7 May, 1953
C.J. Palu vs The Assistant Collector Of ... on 4 April, 1990
Thomas Dana vs The State Of Punjab(And Connected ... on 4 November, 1958
Niyaj Ahamad Abdul Jabbar vs State Of Maharashtra on 20 April, 2011
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Article 20(2) in The Constitution Of India 1949
(2) No person shall be prosecuted and punished for the same offence more than once