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Citedby 1 docs
Swaran Lata vs Union Of India & Ors on 16 January, 1979
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state reorganisation act 1956
state reorganisation act
reorganisation act
reorganisation of state
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(b) in The States Reorganisation Act, 1956
(b) " article" means an article of the Constitution;