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Citedby 2 docs
M/S Haridas Exports vs All India Float Glass Mfrs. Assn. & ... on 22 July, 2002
M/S Haridas Exports vs All India Float Glass Mfrs. Assn. & ... on 22 July, 2002
Nirma Limited vs Saint Gobain Glass India Limited on 27 April, 2012
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customs act
customs tariff act 1975
[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(2) in The Customs Tariff Act, 1975
(2) It extends to the whole of India.