IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

AP No. 228 of 2008 SHRACHI DEVELOPERS PRIVATE LIMITED Versus

SMT. BIDYUT LATA MAHAPATRA & ORS.

AND

AP No. 229 of 2008 SHRACHI DEVELOPERS PRIVATE LIMITED Versus

SMT. BIDYUT LATA MAHAPATRA & ORS.

AND

GA No.2570 of 2008 AP No. 376 of 2008 SHRACHI DEVELOPERS PRIVATE LIMITED Versus

SMT. BIDYUT LATA MAHAPATRA & ORS.

BEFORE:

The Hon'ble JUSTICE SANJIB BANERJEE

Date : 10th March, 2010.

THE COURT :- It is submitted on behalf of the parties that the

parties are attempting to resolve their disputes. Let these matters

appear after a fortnight.

(SANJIB BANERJEE, J.) sm

AR[CR]