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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 42(3)(g)
] [
Section 42(3)
] [
Section 42
] [
Complete Act
]
Central Government Act
Section 42(3)(g)(l) in The Motor Vehicles Act, 1939
(l) to any transport vehicle used for such purposes (other than plying for hire or reward) as the Central Government may, by notification in the Official Gazette, specify;