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Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012

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[Section 48(2)] [Section 48] [Complete Act]
Central Government Act
Section 48(2)(a) in The Arbitration And Conciliation Act, 1996
(a) the subject- matter of the difference is not capable of settlement by arbitration under the law of India; or