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Citedby 2 docs
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
Cinergy Corporation Pte Ltd vs National Agricultural ... on 19 September, 2012
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arbitration
arbitration and conciliation act, 1996
arbitration and conciliation act
arbitration act
arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
arbitration and conciliation
conciliation
arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
"arbitration and conciliation"
arbitration and conciliation doctypes:laws
"arbitration and conciliation act" 1996
arbitration act doctypes:laws
[
Section 48(2)
] [
Section 48
] [
Complete Act
]
Central Government Act
Section 48(2)(a) in The Arbitration And Conciliation Act, 1996
(a) the subject- matter of the difference is not capable of settlement by arbitration under the law of India; or