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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
section 64
[
Section 64(1)
] [
Section 64
] [
Complete Act
]
Central Government Act
Section 64(1)(a) in The Wakf Act, 1995
(a) has been convicted more than once of an offence punishable under section 61; or