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[Section 35] [Complete Act]
Central Government Act
Section 35(18) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(18) Public health and family welfare:-
(a) implementation of family welfare programmes;
(b) prevention and remedial measures against epidemics;
(c) regulation of sale of meat, fish and other perishable food articles;
(d) participation in programmes of human and animal vaccination;
(e) regulation of eating and entertainment establishments;
(f) destruction of stray dogs;
(g) regulation of curing, tanning and hides; and
(h) regulation of offensive and dangerous trades.