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The Registrar General vs K.U.Rajasekar on 17 April, 2013
The Registrar General vs K.Elango on 17 April, 2013
Mr. Gajodhar vs High Court Of Allahabad on 4 June, 2010

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[Section 2(e)] [Section 2] [Complete Act]
Central Government Act
Section 2(e)(iii) in The Right To Information Act, 2005
(iii) the Chief Justice of the High Court in the case of a High Court;