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Section 10(1) in The Arbitration And Conciliation Act, 1996 [
"Section 10"
] [
"Complete Act"
]
Citedby 4 docs
Dr. Deepashree vs M/S. Sultan Chand And Sons on 22 September, 2008
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B.H.C. Agro (India) Pvt. Ltd. vs Director Of Horticulture, ... on 7 September, 2007
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Central Government Act
(1) The parties are free to determine the number of arbitrators, provided that such number shall not be an even number.