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trade marks act
trade mark
trade mark act 1999
section 85
"the trade marks act,1999"
sec. 4
marks
[
Section 85(4)
] [
Section 85
] [
Complete Act
]
Central Government Act
Section 85(4)(b) in The Trade Marks Act, 1999
(b) has, for at least ten years, been an advocate of a proven specialised experience in trade mark law.