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equal remuneration act
equals as
section 9
equal remunerations act, 1976
equality doctypes:laws
[
Section 9(3)
] [
Section 9
] [
Complete Act
]
Central Government Act
Section 9(3)(b) in The Equal Remuneration Act, 1976
(b) require any employer to produce any register, muster- roll or other documents relating to the employment of workers, and examine such documents;