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Citedby 10 docs - [View All]
Commissioner Of Wealth Tax vs Maniben Mahadev on 6 October, 1995
Mrs. Sheila Davar vs Commissioner Of Wealth-Tax on 12 March, 1991
Shiv Raj Gupta vs Wealth-Tax Officer on 29 February, 1984
Commissioner Of Wealth-Tax, ... vs Mirza Mahmood Ali Baig on 20 June, 1984
Smt. Ichhabai Panchal vs Commissioner Of Wealth-Tax on 22 April, 1981

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[Section 18] [Complete Act]
Central Government Act
Section 18(2B) in The Wealth- Tax Act, 1957
(2B) An order under sub- section (2A) shall be final and shall not be called in question before any court of law or any other authority.]