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Indian Shipping Industry Ltd. vs Dominion Of India on 4 December, 1952
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carriage of goods by sea act
carriage of goods by sea
carriage of goods by sea act 1925
[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(a) in The Indian Carriage Of Goods By Sea Act, 1925
(a) the carriage of goods by sea in sailing ships carrying goods from any port in 1[ India] to any other port whether in or outside 1[ India], and