IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

RFA No. 2937 of 2003 (O & M)

Decided on December 23, 2008.

State of Haryana and another ...Appellants Versus

Harphool Singh and others ...Respondents CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN Present:- Mr. H.S. Hooda, Advocate General, Haryana assisted by Ms. Ritu Bahri, DAG, Haryana, for the appellants Mr. Shailender Jain, Advocate, for the respondents RAKESH KUMAR JAIN, J.

For orders, see RFA No.2936 of 2003 of even date. December 23, 2008 (RAKESH KUMAR JAIN) vj JUDGE