Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
the prevention of corruption act
corruption
prevention of corruption
prevention of corruption act, 1988
corruption act
"prevention of corruption act"
prevention of corruption act doctypes: laws
section 5 prevention of corruption act
prevention of corruption act doctypes: subsection
[
Section 5
] [
Complete Act
]
Central Government Act
Section 5(5) in The Prevention Of Corruption Act, 1988
(5) A special Judge may pass upon any person convicted by him any sentence authorised by law for the punishment of the offence of which such person is convicted.