Mobile View
Main Search Forums Advanced Search Disclaimer
Loading...
User Queries
[Section 78(4)] [Section 78] [Complete Act]
Central Government Act
Section 78(4)(B) in The Punjab Reorganisation Act, 1966
(B) " Bhakra- Nangal Project" means--
(i) Bhakra Dam, Reservoir and works appurtenant thereto;
(ii) Nangal Dam and Nangal- Hydel Channel;
(iii) Bhakra Main Line and canal system;
(iv) Bhakra Left Bank Power House, Ganguwal Power House and Kotla Power House, switchyards, sub- stations and transmission lines;
(v) Bhakra Right Bank Power House with four units of 120 M. W. each.