Central Government Act
Section 19(4) in The University Grants Commission Act, 1956
(4) The annual accounts of the Commission together with the audit report thereon shall be forwarded to the Central Government and the Government shall cause the same to be laid before both Houses of Parliament and shall also forward a copy of the audit report to the Commission for taking suitable action on the matters arising out of the audit report.
CHAP MISCELLANEOUS CHAPTER IV MISCELLANEOUS