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[Section 192] [I.P.C.]
Central Government Act
Section 192(c) in The Indian Penal Code, 1860
(c) A, with the intention of causing Z to be convicted of a criminal conspiracy, writes a letter in imitation of Z' s handwriting, purporting to be addressed to an accomplice in such criminal conspiracy, and puts the letter in a place which he knows that the officers of the police are likely to search. A has fabricated false evidence.