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Citedby 13 docs - [View All]
Tuhi Ram Sharma vs Prithvi Singh And Anr. on 28 October, 1970
K. Sivaramakrishnan vs P. Arumugha Mudaliar, ... on 23 April, 1956
K. Sivaramakrishnan vs P. Arumugha Mudaliar, Inspector ... on 23 March, 1956
The Goa Judicial Officers' ... vs The State Of Goa And Ors. on 20 June, 1995
M.G. Sharan And Ors. vs State Of Bihar And Ors. on 5 December, 1968

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[Article 320(3)] [Article 320] [Constitution]
Central Government Act
Article 320(3)(b) in The Constitution Of India 1949
(b) on the principles to be followed in making appointments to civil services and posts and in making promotions and transfers from one service to another and on the suitability of candidates for such appointments, promotions or transfers;