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Golepark Co-Operative Housing ... vs Basudev Biswas And Ors. on 7 April, 1989

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[Section 41] [Complete Act]
Central Government Act
Section 41(a) in The Co- Operative Societies Act, 1912
(a) in the case of cancellation in accordance with the provisions of section 39, from the date the order of cancellation takes effect;