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Citedby 3 docs
Janab Dr. Hisamuddin Papa Saheb, ... vs E. Niyamathulla And Ors. on 16 February, 2007
Aliyathammada ... vs Pattakkal Cheriyakoya And Ors. on 13 June, 2003
Hanifsha Baba Darga E. Darbar vs State Of Maharashtra, Bombay on 7 October, 2008
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User Queries
wakf
wakf act
the wakf act 1995
"wakf act, 1995"
32\
[
Section 32(2)
] [
Section 32
] [
Complete Act
]
Central Government Act
Section 32(2)(d) in The Wakf Act, 1995
(d) to settle schemes of management for a wakf: Provided that no such settlement shall be made without giving the parties affected an opportunity of being heard;