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Citedby 2 docs
Khuda Bux vs Manager, Caledonian Press on 17 March, 1954
Commissioner Of Sales Tax vs Hukumchand Mills Ltd. on 19 December, 1995

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[Section 44] [Complete Act]
Central Government Act
Section 44(1) in The Factories Act, 1948
(1) In every factory suitable arrangements for sitting shall be provided and maintained for all workers obliged to work in a standing position, in order that they may take advantage of any opportunities for rest which may occur in the course of their work.