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For vs For on 27 August, 2012

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[Section 92] [I.P.C.]
Central Government Act
Section 92(b) in The Indian Penal Code, 1860
(b) Z is carried off by a tiger. A fires at the tiger knowing it to be likely that the shot may kill Z, but not intending to kill Z, and in good faith intending Z' s benefit. A' s ball gives Z a mortal wound. A has committed no offence.