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Citedby 3 docs
Jagat Narain And Ors. vs District Judge And Anr. on 16 August, 2002
Gajen Talukdar And Ors. vs Smt. Dipamoni Das on 24 March, 2005
Kiranbhai vs Savitaben on 18 July, 2012
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383 of indian succession act
[
Section 383
] [
Complete Act
]
Central Government Act
Section 383(b) in The Indian Succession Act, 1925
(b) that the certificate was obtained fraudulently by the making of a false suggestion, or by the concealment from the Court of something material to the case;