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rent act
what is rent
section 81
delhi rent act 1995
[
Section 81(2)
] [
Section 81
] [
Complete Act
]
Central Government Act
Section 81(2)(h) in The Delhi Rent Act, 1995
(h) the manner in which the deposited rent or other charges to be paid to the applicant under Sub- section (4) of section 16;