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Gujarat High Court
Ramesh vs Gujarat on 23 June, 2008

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CAST/5822/2008 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

CIVIL

APPLICATION (STAMP NUMBER) No. 5822 of 2008

In

SPECIAL CIVIL APPLICATION No. 11107 of 2001

=========================================================

RAMESH

ENGINEERING WORKS - Petitioner(s)

Versus

GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION - Respondent(s)

========================================================= Appearance :

MR

PK PANCHOLI for Petitioner(s) : 1, None for Respondent(s) : 1,

=========================================================

CORAM

:

REGISTRAR (JUDICIAL)

Date

: 23/06/2008

ORAL

ORDER

Office

objections to be removed on or before 21/7/2008, failing which, the matter may be placed before the Hon'ble Court for passing appropriate orders.

(G.K.Upadhyay)

Registrar (Judicial)

(ila)

   

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