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CAST/5822/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION (STAMP NUMBER) No. 5822 of 2008
In
SPECIAL CIVIL APPLICATION No. 11107 of 2001
=========================================================
RAMESH
ENGINEERING WORKS - Petitioner(s)
Versus
GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION - Respondent(s)
========================================================= Appearance :
MR
PK PANCHOLI for Petitioner(s) : 1, None for Respondent(s) : 1,
=========================================================
CORAM
:
REGISTRAR (JUDICIAL)
Date
: 23/06/2008
ORAL
ORDER
Office
objections to be removed on or before 21/7/2008, failing which, the matter may be placed before the Hon'ble Court for passing appropriate orders.
(G.K.Upadhyay)
Registrar (Judicial)
(ila)
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