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Citedby 3 docs
)Girdhari Lal And Ors vs Union Of India And Ors on 20 May, 2010
Sc/St Welfare Association vs Union Of India And Ors on 20 May, 2010
Tilak Raj Gandhi vs Union Of India & Ors on 24 May, 2011

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[Section 14(3)] [Section 14] [Complete Act]
Central Government Act
Section 14(3)(a) in The Administrative Tribunals Act, 1985
(a) recruitment, and matters concerning recruitment, to any service or post in connection with the affairs of such local or other authority or corporation 1[ or society]; and