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Citedby 12 docs - [View All]
Gwalior Rayon Silk Mfg. Co. Ltd. ... vs Tejnath on 8 December, 1988
M.R. Puttiah And Anr. vs Mysore City Municipality And Anr. on 8 August, 1955
Ved Prakash Gupta vs Chotelal And Ors. on 8 February, 1978
Smt. Mankunwar Bai And Ors. vs Sunderlal Jain on 14 February, 1978
Praladhsingh vs The Gwalior Rayon Silk ... on 1 August, 1989

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Central Government Act
Section 20 in The Cantonments (House- Accommodation) Act, 1923
20. Procedure and powers of the Court.- References under this Act shall be deemed to be proceedings within the meaning of section 141 of the Code of Civil Procedure, 1908 (5 of 1908 ), and in the trial thereof the Court may exercise any of its powers under that Code.