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M/S. Wellarea Trading Pvt. Ltd vs Smt. Navita Rustogi on 16 April, 2008
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consumer under the consumer protection act 1986
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Section 17(a)
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Section 17
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Complete Act
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Central Government Act
Section 17(a)(ii) in The Consumer Protection Act, 1986
(ii) appeals against the orders of any District Forum within the State; and