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Citedby 10 docs - [
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Colgate Palmolive India (P) Ltd. vs Union Of India And Ors. on 13 December, 1979
Raymond Wollen Mills Ltd. vs Monopolies And Restrictive Trade ... on 16 June, 1982
Registrar Of Restrictive Trade ... vs Gramophone Co. Of India Ltd. on 16 May, 1974
Hindusthan Motors Ltd. vs Monopolies And Restrictive Trade ... on 27 March, 1973
Competition Commission Of India vs Steel Authority Of India & Anr. on 9 September, 2010
User Queries
restricted trade practices
trade practices
[
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Central Government Act
Section 31 in The Monopolies And Restrictive Trade Practices Act, 1969
31. Investigation by Commission of[ monopolistic trade practices.
(1)
Where it appears to the Central Government that 2[ the owners of oneor more undertakings are indulging in any practice, which i