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Citedby 2 docs
N.R. Revanna vs T.V. Mallappa And Ors. on 1 September, 1964
G.T. Venkataswamy Reddy And Ors. vs K.V. Puttanarasimharaju And Ors. on 10 September, 1965

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[Section 57] [Complete Act]
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Section 57(4) in The Indian Evidence Act, 1872
(4) 5[ The course of proceeding of Parliament of the United Kingdom, of the Constituent Assembly of India, of Parliament and of the legislatures established under any laws for the time being in force in a Province or in the States;]