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Citedby 8 docs - [
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Atmaram Bapu Mane Deceased ... vs Srimant Sopan Mane And Ors. on 25 September, 2002
Shri Pratap Narain vs Juggilal Kamlapat Iron And Steel ... on 19 August, 1974
Rampartap vs Smt. Ashi Bai on 16 December, 1970
Raja Sri Krishna Chandra ... vs National Chemical & Salt Works ... on 3 September, 1956
Raj Krishen Jain vs Master Hoshair Singh on 19 February, 1971
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transfer of property act
transfer of property
transfers of property act,1882
"transfer of property act"
transfer of property act doctypes:laws
property act
[
Section 111
] [
Complete Act
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Central Government Act
Section 111(b) in The Transfer Of Property Act, 1882
(b) where such time is limited conditionally on the happening of some event-- by the happening of such event: