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wakf
wakf act
the wakf act 1995
"wakf act, 1995"
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(q) in The Wakf Act, 1995
(q) " Tribunal", in relation to any area, means the Tribunal constituted under sub- section (1) of section 83, having jurisdiction in relation to that area;