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Mrs.Meenakshi Sathish vs M/S.Southern Petrochemical on 22 February, 2008

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[Section 72] [Complete Act]
Central Government Act
Section 72(b) in The Indian Partnership Act, 1932
(b) in any other case, by publication in the Official Gazette and in at least one vernacular newspaper circulating in the district where the firm to which it relates has its place or principal place of business.