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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
section 230
[
Section 230
] [
I.P.C.
]
Central Government Act
Section 230(c) in The Indian Penal Code, 1860
(c) Medals are not coin, inasmuch as they are not intended to be used as money.