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chairman
section 6
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chairman doctypes: laws
[
Section 6(1)(c)
] [
Section 6(1)
] [
Section 6
] [
Complete Act
]
Central Government Act
Section 6(1)(c)(i) in The University Grants Commission Act, 1956
(i) a person who has held office as Chairman or Vice- Chairman shall be eligible for further appointment as Chairman, Vice- Chairman or other member, and