Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
consumer protection act
consumer protection act 1986
consumer protection
consumer act
consumer under consumer protection act
consumer protection act doctypes: laws
consumer act 1986
consumer protection act doctypes: tribunals,supremecourt,laws
consumer under the consumer protection act 1986
[
Section 2(1)(a)
] [
Section 2(1)
] [
Section 2
] [
Complete Act
]
Central Government Act
Section 2(1)(a)(ii) in The Consumer Protection Act, 1986
(ii) recognised by a State Government, subject to such guidelines as may be prescribed by the Central Govern- ment in this behalf; or