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Citedby 1 docs
N. Krishna Prasad vs Assistant Controller Of Estate ... on 24 June, 1971
User Queries
section 34
34
gifts
gift act
[
Section 34(1)
] [
Section 34
] [
Complete Act
]
Central Government Act
Section 34(1)(c) in The Gift- Tax Act, 1958
(c) the Inspecting Assistant Commissioner may amend any order passed by him under sub- section (3) of section 17;