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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
sec.350
[
Section 350
] [
I.P.C.
]
Central Government Act
Section 350(h) in The Indian Penal Code, 1860
(h) A incites a dog to spring upon Z, without Z' s consent. Here, if A intends to cause injury, fear or annoyance to Z, he uses criminal force to Z.