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Citedby 6 docs - [
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Narayan Das Dwarka Das vs Bengorm And Anr on 9 October, 1996
State Bank Of Travancore vs Mohammed Mohammed Khan on 21 August, 1981
T.K. Hamsa vs Pandikasalayil Abdul Kareem on 5 November, 1987
Bhanwarlal vs Bank Of Baroda on 10 April, 1992
Kempamma vs Sha Devichand Misrimal And Co. on 2 April, 1985
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sec. 4
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Section 2
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Central Government Act
Section 2(4) in The Public Debt Act, 1944
(4) " promissory note" includes a treasury bill.