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Citedby 1 docs
Province Of West Bengal vs Basant Properties Ltd. on 20 April, 1955
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work of defence act 1903
work of defence act sortby: judgments
[
Section 19(1)
] [
Section 19
] [
Complete Act
]
Central Government Act
Section 19(1)(a) in The Works Of Defence Act, 1903 1
(a) the situation and extent of the land with particulars of any damage caused under section 6 or of restrictions imposed under section 7;