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[Section 40(d)] [Section 40] [Complete Act]
Central Government Act
Section 40(d)(ii) in The Copyright Act, 1957
(ii) the order may provide that the provisions of this Act shall apply either generally or in relation to such classes of
1. For the International Copyright Order, 1958. see Gazette of India, Extraordinary, Pt. II, Sec. 3, p. 181.
works or such classes of cases as may be specified in the order;