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section 227 doctypes: gujarat doctypes: judgement
sec 227
section 7(a)
"section 227"
municipality act
[
Section 227(7)(a)
] [
Section 227(7)
] [
Section 227
] [
Complete Act
]
Central Government Act
Section 227(7)(a)(ii) in The Manipur Municipalities Act, 1994.
(ii) the extent and type of available resources whether financial or otherwise;