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Citedby 5 docs
Valliammal And Ors. vs The Official Assignee Of Madras on 11 May, 1932
Khetarpal Amarnath vs Madhukar Pictures on 18 August, 1955
Tarak Shaw vs Minto Shaw on 18 April, 1983
In Re: Prem Lal Dhar, Ex Part The ... vs Unknown on 23 March, 1917
D.D. Italia And Anr. vs The Official Assignee Of Madras ... on 12 September, 1940

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[Complete Act]
Central Government Act
Section 125 in The Presidency- Towns Insolvency Act, 1909
125. Fees and percentages.- Such fees and percentages shall be charged for and in respect of proceedings under this Act as may be prescribed. 4[