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Citedby 3 docs
Muslim Minority Front, Rep. By Its ... vs The Government Of Andhra Pradesh ... on 12 March, 1996
All Residents Of Mahdi Bagh Garden vs The State Of Maharashtra on 18 June, 2010
Mr.R Peer Abbas vs Ut Of Andaman And Nicobar on 24 October, 2011

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[Section 14] [Complete Act]
Central Government Act
Section 14(9) in The Wakf Act, 1995
(9) The members of the Board shall be appointed by, the State Government by notification in the Official Gazette.